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Narcotics Control Bureau (Ncb) vs Paokhothang Haokip & 5 Ors
2022 Latest Caselaw 515 Mani

Citation : 2022 Latest Caselaw 515 Mani
Judgement Date : 16 November, 2022

Manipur High Court
Narcotics Control Bureau (Ncb) vs Paokhothang Haokip & 5 Ors on 16 November, 2022
LAIREN Digitally signed
MAYUM by                                                                       Item No. 28
        LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH
                                    IN THE HIGH COURT OF MANIPUR
ET      Date: 2022.11.16
                                              AT IMPHAL
        13:28:40 +05'30'
SINGH
                                          Crl.Rev.P. No. 1 of 2022
                 Narcotics Control Bureau (NCB)
                                                                              ....Petitioner
                                                    - Versus -

                 Paokhothang Haokip & 5 ors.
                                                                           ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 16.11.2022

Heard arguments advanced by Mr. W. Darakeshwar, learned

Sr. PCCG appearing for the Narcotics Control Bureau; and the submissions

made by Mr. Anjan Prasad Sahu, learned Amicus Curiae.

Judgment reserved.

CHIEF JUSTICE

Indrajeet

 
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