State Of Manipur vs Thaithuilung Pamei; & Anr
2022 Latest Caselaw 512 Mani

KABOR Digitally
      signed by
AMBAM KABORAMBA
      M SAPANA
SAPAN CHANU                                                               Item No. 15 & 16
      Date:
A     2022.11.15
      13:30:28
CHANU -08'00'               IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
                                 WP (C) No. 590 of 2022
                                          With
                               MC (WP (C)) No. 240 of 2022

                   State of Manipur
                                                                             Petitioner
                                         Vs.
                   Thaithuilung Pamei; & Anr.

                                                                         Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 15.11.2022 Sanjay Kumar (C.J.):

Mr. M. Devananda, learned Additional Advocate General, Manipur, seeks

to rely on judgments but details of the same were not furnished to the Court Officer

beforehand, so as to place the same before us. We are, therefore, constrained to

adjourn the matter.

Post on 05.12.2022.

                            JUDGE                     CHIEF JUSTICE
   Sapana




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