Tongbram Tikendrajit Singh vs State Of Manipur
2022 Latest Caselaw 502 Mani

LAIRENM Digitally signed
AYUM by LAIRENMAYUM                                                                                   Item No. 19
INDRAJE INDRAJEET
ET
        SINGH
        Date: 2022.11.10                       IN THE HIGH COURT OF MANIPUR
                                                         AT IMPHAL
        12:47:29 +05'30'
SINGH


                                                     Crl.Rev.P. No. 20 of 2017
                           Tongbram Tikendrajit Singh
                                                                                                     ....Petitioner
                                                                 - Versus -

                           State of Manipur
                                                                                                    ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 10.11.2022

Mr. Albert, learned counsel, appears for the petitioner.

Ms. K. Neeru, learned counsel, assisting the learned PP, is also

present.

Mr. R.K. Umakanta, learned PP, states that the matter is squarely

covered by an earlier decision of this Court on the same issue. The other

learned counsel seek time to go through the judgment.

Post on 08.12.2022.

CHIEF JUSTICE

Indrajeet