Ningombam Minita Devi vs Professor L. Deben Singh
2022 Latest Caselaw 500 Mani

                                                                        Item No. 32

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                           CONT.CAS(C) No. 135 of 2022

            Ningombam Minita Devi.
                                                               ...Petitioner
                                        - Versus -

            Professor L. Deben Singh.
                                                            ...Respondent

                              B EF O R E
              HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                     ORDER

08-11-2022

Mr. S. Paul Touthang, learned counsel, appears for the petitioner.

Mr. S.M. Fariz, learned counsel, appears for the respondent.

It is stated that the review petition has been heard and judgment has

been reserved therein.

Post on 20-12-2022.

CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.11.08 VICTORIA 15:13:14 +05'30'