Jim Golden Thingujam vs Sukham Premjit Singh; & Ors
2022 Latest Caselaw 496 Mani

KABORA Digitally signed
MBAM by KABORAMBAM                                                                      Item No. 1-8
SANDEE SANDEEP    SINGH
        Date: 2022.11.04

P SINGH 14:48:35 +05'30'             IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                               W.A. No. 18 of 2020
                           Jim Golden Thingujam
                                                                                       Appellant
                                                 Vs.
                           Sukham Premjit Singh; & Ors.
                                                                                    Respondents

With MC (W.A.) No. 121 of 2021 With MC (W.A.) No. 132 of 2022 With MC (W.A.) No. 18 of 2021 With MC (W.A.) No. 27 of 2020 With W.A. No. 10 of 2021 With W.A. No. 19 of 2020 With W.A. No. 74 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.11.2022.

Sanjay Kumar (C.J.):

Mr. M. Hemchandra, learned senior counsel, appearing for the appellant,

states that certain documents which were in existence long prior to the date of the

judgment under appeal were not produced before the learned Judge. He seeks

leave to file an application to place the same on record.

Post on 18.11.2022.

Earlier interim orders shall stand extended till then.

                                     JUDGE                        CHIEF JUSTICE
        Sandeep




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