Md. Qutabuddin & Anr vs M.H. Khan Ias
2022 Latest Caselaw 189 Mani

                                                                               Item No. 20

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET          IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH
EET
       Date:
       2022.05.09
                                      AT IMPHAL
SINGH 16:10:25
       +05'30'


                               CONT.CAS(C) No. 97 of 2021

          Md. Qutabuddin & anr.
                                                                            ....Petitioners
                                             - Versus -

          M.H. Khan IAS
                                                                           ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

09.05.2022

Mr. Th. Babloo, learned counsel, appears for the respondent.

Affidavit-in-compliance is taken on record. However, Mr. Th.

Khagemba, learned counsel for the petitioners, would state that the

compliance is not in proper terms. He seeks time to file a reply along with

copies of judgments passed by this Court earlier, which have relevance to this

issue.

Post on 18.05.2022.

CHIEF JUSTICE

Indrajeet