State Of Manipur vs Md. Yahiya Khan; & Ors
2022 Latest Caselaw 80 Mani

KABORAM Digitally signed
        by
BAM     KABORAMBAM
                                                                                           Item No. 1 & 2
                                                                                 (Through Video Conferencing)
SANDEEP SANDEEP    SINGH
        Date: 2022.03.04
SINGH
                                    IN THE HIGH COURT OF MANIPUR
        16:57:40 +05'30'


                                              AT IMPHAL

                                              W.A. No. 14 of 2021


                           State of Manipur
                                                                                           Appellant
                                                 Vs.
                           Md. Yahiya Khan; & Ors.

                                                                                     Respondents

With W.A. No. 13 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE LANUSUNGKUM JAMIR

04.03.2022 Sanjay Kumar (C.J.):

Heard the arguments of Mr. Samarjit Hawaibam, learned Government

Advocate, appearing for the appellant ; and Mr. M. Devananda, learned counsel,

appearing for the respondent.

Judgment reserved.

A copy of this order shall be supplied online or through whatsapp to the

learned counsel for the parties.

                                     JUDGE                      CHIEF JUSTICE
           Sandeep




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