State Of Manipur vs Yaikhom Joykumar Singh; & Ors
2022 Latest Caselaw 111 Mani

KABORA Digitally signed                                                                 Item No. 1
        by
MBAM KABORAMBAM                                                           (Through Video Conferencing)
SANDEEP SANDEEP   SINGH
        Date: 2022.03.25
SINGH   14:24:53 +05'30'
                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

                                          W.A. No. 34 of 2021
                       State of Manipur
                                                                                    Appellant
                                             Vs.

                      Yaikhom Joykumar Singh; & Ors.
                                                                              Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE LANUSUNGKUM JAMIR

25.03.2022.

Sanjay Kumar (C.J.):

Heard arguments advanced by Mr. Anjan Prasad Sahu, learned counsel,

appearing for respondent No. 1, and perused the judgments cited by him.

Mr. Samarjit Hawaibam, learned Government Advocate, seeks time to

go through the judgments and respond.

Post on 01.04.2022.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

                                JUDGE                    CHIEF JUSTICE
      Sandeep




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