Thangjam Kuno Singh By His Lrs & 6 ... vs Smt. Maibam Ongbi Mukhi Devi By Her ...
2022 Latest Caselaw 107 Mani

                                                                                            Item No. 16
                                                                            (Through Video Conferencing)
LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH
                                     IN THE HIGH COURT OF MANIPUR
         Date: 2022.03.23
ET SINGH 15:37:20 +05'30'                      AT IMPHAL

                                      CRP(CRP.Art.227) No. 20 of 2020

                   Thangjam Kuno Singh by his LRs & 6 ors.
                                                                                          ....Petitioners
                                                         - Versus -

                   Smt. Maibam Ongbi Mukhi Devi by her LRs.
                                                                                         ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

23.03.2022

Heard Mr. N. Ibotombi, learned senior counsel, appearing for the

petitioners.

Mr. M. Swarnalata Devi, learned counsel, appears for the respondent.

It would be necessary to examine the nature of the suit.

Mr. N. Ibotombi, learned senior counsel, undertakes to produce

copies of the judgments passed in the suit and the appeal.

Post on 05.04.2022.

Earlier interim order shall continue till then.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet