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Pukhram Surjit Singh vs State Of Manipur & Ors
2022 Latest Caselaw 266 Mani

Citation : 2022 Latest Caselaw 266 Mani
Judgement Date : 13 June, 2022

Manipur High Court
Pukhram Surjit Singh vs State Of Manipur & Ors on 13 June, 2022
SHOUGRA Digitally
         by
                  signed
                                                                                    IN. 36 to 38
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2022.06.13
DA SINGH 11:24:07 +01'00'                IN THE HIGH COURT OF MANIPUR
                                                        AT IMPHAL

               WP(C) No. 203 of 2022
               Pukhram Surjit Singh                                 ... Petitioner
                     Vs.
               State of Manipur & ors.                              ... Respondents

With WP(C) No. 102 of 2022 & WP(C) No. 352 of 2021

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 13-06-2022 Heard Mr. Ng. Kumar, learned counsel appearing for the petitioner in WP(C) No. 203 of 2022 and Mr. B.R. Sharma, learned counsel appearing for the petitioner in WP(C) No. 102 of 2022 and WP(C) No. 352 of 2021. Heard also, Mr. Shyam Sharma, learned Government Advocate appearing for the State respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda

 
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