Manoharmayum Sutrajit Sharma; & ... vs State Of Manipur; & Ors
2022 Latest Caselaw 324 Mani

KABORA Digitally signed                                                               Item No. 1
MBAM byKABORAMBAM
SANDEE SANDEEP                      IN THE HIGH COURT OF MANIPUR
                  SINGH
        Date: 2022.07.27
        16:10:08 +05'30'
P SINGH
                                              AT IMPHAL

                                          Cril. Petn. No. 44 of 2019

                           Manoharmayum Sutrajit Sharma; & Ors.
                                                                                  Petitioners
                                                  Vs.
                           State of Manipur; & Ors.


                                                                                Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

27.07.2022 Sanjay Kumar (C.J.):

Written arguments are submitted by Mr. M.I. Sharma, learned counsel

for the petitioners, in the open Court. Copies thereof are furnished to both the

counsel opposite.

Mr. K. Pradeep, learned counsel for respondent No. 4, seeks time to

cite case law, and more particularly, an unreported judgment of Calcutta High

Court. Copies thereof have been furnished to Mr. MI Sharma, learned counsel, in

the open Court.

Post tomorrow, i.e., 28.07.2022.

CHIEF JUSTICE Sandeep

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