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Shri Yumnam Ranjit Singh & 4 Ors vs State Of Manipur & Anr
2022 Latest Caselaw 320 Mani

Citation : 2022 Latest Caselaw 320 Mani
Judgement Date : 26 July, 2022

Manipur High Court
Shri Yumnam Ranjit Singh & 4 Ors vs State Of Manipur & Anr on 26 July, 2022
                      Digitally signed by LAISHRAM
LAISHRAM        DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2022.07.26 15:42:44                                                      Item No. 63
                +05'30'



                                                     IN THE HIGH COURT OF MANIPUR
                                                                 AT IMPHAL

                         WP(C) No. 511 of 2020
                         Shri Yumnam Ranjit Singh & 4 ors.                             ...Petitioner/s
                                     Vs.
                         State of Manipur & anr.                                       ...Respondent/s

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 26-07-2022 Heard Mr. Th. Jugindro, learned counsel appearing for the

petitioners; Mr. A. Vashum, learned GA for respondent Nos. 1 & 2 and

Mr. L. Anand, learned counsel for respondent No. 3.

Hearing concluded.

Judgment reserved.

JUDGE

Dhakeshori

 
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