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Dr. Thoudem Tomcha Singh vs Central Bureau Of Investigation
2022 Latest Caselaw 314 Mani

Citation : 2022 Latest Caselaw 314 Mani
Judgement Date : 21 July, 2022

Manipur High Court
Dr. Thoudem Tomcha Singh vs Central Bureau Of Investigation on 21 July, 2022
                                                                          Item Nos. 28 & 29
         Digitally
LAIREN signed by
MAYUM LAIRENMAYU
       M INDRAJEET           IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH                           AT IMPHAL
       Date:
EET    2022.07.21
SINGH 16:35:36
       +05'30'                     Crl.Rev.P. No. 18 of 2017
                                               With
                                    Crl.Rev.P. No. 19 of 2017
         Dr. Thoudem Tomcha Singh
                                                                              ....Petitioner
                                               - Versus -

         Central Bureau of Investigation, A.C.B, Imphal Branch
                                                                            ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 21.07.2022

Mr. P. Praveen, learned counsel, states that he is appearing in

Crl.Rev.P. No. 19 of 2017.

Registry is directed to print the name of Mr. P. Praveen, learned

counsel in the cause-list along with Mr. H. Chandrajit Sharma, learned counsel.

Registry is directed to delete the name of Mr. K. Pradeep, learned

counsel, from the cause-list and print the name of Mr. W. Darakishwor,

learned Sr. PCCG, appearing for the CBI, in Crl.Rev.P. No. 18 of 2017.

Mr. W. Darakishwor, learned Sr. PCCG, would inform this Court that

a connected matter has already been heard by a Ld. Judge of this Court and

the judgment is awaited. He seeks an adjournment on that ground.

Post on 24.08.2022.

CHIEF JUSTICE

Indrajeet

 
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