The Shirui Village vs State Of Manipur & Ors
2022 Latest Caselaw 309 Mani

SHOUGRA Digitally
         by
                  signed
                                                                                   IN. 60
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2022.07.19
DA SINGH 10:55:07 +01'00'          IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

               WP(C) No. 895 of 2019
               The Shirui Village                            ... Petitioner
                     Vs.
               State of Manipur & ors.                       ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 19-07-2022 Heard Mr. Tungrei Ngakang, learned counsel appearing for the petitioner and Mr. A. Vashum, learned Government Advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda