Manoharmayum Sutrajit Sharma & 2 ... vs State Of Manipur & 3 Ors
2022 Latest Caselaw 305 Mani

                                                                      Item No. 5

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                           CRIL.PETN. No. 44 of 2019

           Manoharmayum Sutrajit Sharma & 2 Ors.
                                                          ...Petitioners
                                        - Versus -

           State of Manipur & 3 Ors.
                                                        ...Respondents

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                       ORDER

14-07-2022

Mr. R.K. Umakanta, learned Public Prosecutor, appearing for the

State, points out that some of the caselaw mentioned in the list of citations

filed by Mr. M. I. Sharma, learned counsel for the petitioner, are not clear.

Mr. M.I. Sharma, learned counsel, undertakes to supply photocopies

of the full judgments of the cases at Serial Nos. 3, 4 & 8 to Mr. R.K.

Umakanta, learned Public Prosecutor. He also undertakes to supply the list

of citations along with the aforestated photocopies to Mr. K. Pradeep,

learned counsel, appearing for respondent Nos. 3 & 4.

Post on 21-07-2022.

                                                       CHIEF JUSTICE

Victoria




 NINGOM Digitally  signed
          by NINGOMBAM
 BAM      VICTORIA
          Date: 2022.07.14
 VICTORIA 14:47:20 +05'30'