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Kh. Rasbihari Singh & 18 Ors vs State Of Manipur & 3 Ors
2022 Latest Caselaw 298 Mani

Citation : 2022 Latest Caselaw 298 Mani
Judgement Date : 12 July, 2022

Manipur High Court
Kh. Rasbihari Singh & 18 Ors vs State Of Manipur & 3 Ors on 12 July, 2022
                                                                      No. 43
                              IN THE HIGH COURT OF MANIPUR
   LHAINEI Digitally
           by
                     signed
                                        AT IMPHAL
   CHONG HAOKIP
           LHAINEICHONG

           Date: 2022.07.12
   HAOKIP 14:34:29 +05'30'
                                  W.P.(C) No. 680 of 2020

   Kh. Rasbihari Singh & 18 Ors.
                                                .....Petitioner/s
     - Versus -
   State of Manipur & 3 Ors.                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 12.07.2022

Heard Mr. N. Mahendra, learned counsel appearing for the

petitioners, Mr. Shyam Sharma, learned Government Advocate appearing for

the respondents and Mr. Kamminthang Khongsai, learned counsel appearing

for the respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong

 
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