Soraisam Manimacha Singh vs Union Of India; & Ors
2022 Latest Caselaw 293 Mani

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SAPANA SAPANA    CHANU
       Date: 2022.07.08

CHANU 15:27:12 +05'30'                                                                          Item No. 1
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
                                          Review Pet. No. 13 of 2021

                           Soraisam Manimacha Singh
                                                                                             Petitioner
                                                    Vs.
                           Union of India; & Ors.
                                                                                          Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. MV MURALIDARAN 08.07.2022 Sanjay Kumar (C.J.):

Mr. Ajoy Pebam, learned counsel, appears for the petitioner.

Mr. Kh. Samarjit, learned ASG, appearing for the respondents, seeks some more

time to verify whether the judgment of the Madras High Court has attained finality.

Post on 29.07.2022.

                                      JUDGE                        CHIEF JUSTICE
                Sapana