Gainaichung Malangmei vs State Of Manipur; & Ors
2022 Latest Caselaw 286 Mani

KABORA Digitally signed                                                       Item No. 17 & 18
MBAM by KABORAMBAM

SANDEE SANDEEP    SINGH
        Date: 2022.07.07
                               IN THE HIGH COURT OF MANIPUR
P SINGH 16:53:40 +05'30'
                                         AT IMPHAL
                                     MC (W.A.) No. 73 of 2022
                       Gainaichung Malangmei
                                                                                 Applicant
                                             Vs.
                      State of Manipur; & Ors.
                                                                            Respondents

With W.A. No. 12 of 2020

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 07.07.2022 Sanjay Kumar (C.J.):

Mr. S. Nepolean, learned Government Advocate, appears for the State

authorities. Mr. Julius Riamei, learned counsel, appears for respondent No. 4.

Having argued for some time, Mr. Serto T Kom, learned counsel for the

appellant, seeks time to produce relevant documents, which find mention in the

earlier judgments passed by this Court in relation to the subject matter.

Post on 12.07.2022.

                               JUDGE                     CHIEF JUSTICE
     Sandeep




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