Citation : 2022 Latest Caselaw 278 Mani
Judgement Date : 4 July, 2022
Item Nos. 39
LAIRENM Digitally
by
signed
IN THE HIGH COURT OF MANIPUR
AYUM LAIRENMAYUM
INDRAJEET
INDRAJE SINGH AT IMPHAL
Date: 2022.07.04
ET SINGH 20:10:39 +05'30'
MACApp. No. 2 of 2019
The Branch Manager New India Assurance Co. Ltd.
....Appellant
- Versus -
Smt. Puni Mao & 3 ors.
...Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
04.07.2022
Heard Mr. A. Deni Sharma, learned counsel, appearing for the
appellant; and Mr. S. Suresh, learned counsel, appearing for the respondents.
Judgment reserved.
CHIEF JUSTICE
Indrajeet
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