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(Through Video Conference) vs Bidyarani Ayekpam & 29 Ors
2022 Latest Caselaw 16 Mani

Citation : 2022 Latest Caselaw 16 Mani
Judgement Date : 19 January, 2022

Manipur High Court
(Through Video Conference) vs Bidyarani Ayekpam & 29 Ors on 19 January, 2022
SHAMUR Digitally signed by
AILATPA SHAMURAILATPAM
         SUSHIL SHARMA
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL
M SUSHIL Date: 2022.01.19
         15:10:08 +05'30'                 MC(WP(C)) No. 329 of 2019
SHARMA                                    Ref :- WP(C) No. 867 of 2019
                                          (Through Video conference)

                        Kh. Lalmani Singh & 7 Ors.
                                                     .... Petitioner
                                       -Versus-


                        Bidyarani Ayekpam & 29 Ors.
                                                  ... Respondents

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 19.01.2022

In view of common judgment and order passed today in

WP(C) No. 861 of 2019 and WP(C) No. 867 of 2019, this Misc. case

stands disposed of.

JUDGE

Sushil

 
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