State Of Manipur vs Shri Louriyam Sanahanbi Devi
2022 Latest Caselaw 15 Mani

                                                                                Item No. 23
                                                               (Through Video Conferencing)
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU            IN THE HIGH COURT OF MANIPUR
       M INDRAJEET
INDRAJ SINGH                          AT IMPHAL
       Date:
EET    2022.01.19
       16:38:59
SINGH +05'30'              CRP(C.R.P.Art.227) No. 30 of 2018
        State of Manipur
                                                                              ....Petitioner
                                             - Versus -

        Shri Louriyam Sanahanbi Devi
                                                                            ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 19.01.2022

Mr. Kh. Athouba, learned Government Advocate, appears for the

petitioner.

Mr. A. Deni Sharma, learned counsel, appears for the respondent. He

seeks to place reliance upon case law but the same is not available in the library.

Learned counsel undertakes to file copies of the said judgments in the Registry

after serving copies thereof upon Mr. Kh. Athouba, learned Government

Advocate.

Mr. Kh. Athouba, learned Government Advocate, is permitted to file

relevant documents, if any, by the next date of hearing by way of an appropriate

application.

Post on 17.02.2022.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet