State Of Manipur & Anr vs Mufti Aslam Khan & 12 Ors
2022 Latest Caselaw 10 Mani

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           Digitally           IN THE HIGH COURT OF MANIPUR
  LHAINE signed by                       AT IMPHAL
         LHAINEICHO
  ICHON NG HAOKIP
  G      Date:
         2022.01.18               MC (WP(C)) No. 114 of 2021
  HAOKIP 16:18:55
         +05'30'                 [Ref:- WP(C) No. 373 of 2021]

State of Manipur & Anr.
                                                                 .... Applicant/s
                                          - Versus -

Mufti Aslam Khan & 12 Ors.
                                                             .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEMBIMOL SINGH 18.01.2022

Mr. Lenin Hijam, learned Addl. AG appearing for the applicants and

Mr. Anjan Prasad Sahu, learned counsel appearing for the respondents.

In view of the judgment and order passed today in the connected

WP(C) No. 373 of 2021, the present application stands closed.

JUDGE

Lhaineichong