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M/S Devendra Construction ... vs State Of Manipur And Another
2022 Latest Caselaw 67 Mani

Citation : 2022 Latest Caselaw 67 Mani
Judgement Date : 24 February, 2022

Manipur High Court
M/S Devendra Construction ... vs State Of Manipur And Another on 24 February, 2022
          Digitally signed
RAJKUMAR by RAJKUMAR
BIDYASUN BIDYASUNDER
          SINGH
                                                                                           Item No. 11, 12
                                                                             (Through Video Conferencing)

DER SINGH Date: 2022.02.24               IN THE HIGH COURT OF MANIPUR
          16:47:26 -08'00'                         AT IMPHAL

                                                  WA NO. 66 OF 2021
                                                         WITH
                                                 MC(WA) NO. 119 OF 2021

                                  M/s Devendra Construction Company
                                                                                       ... Appellant
                                                          -Versus-

                                  State of Manipur and another
                                                                                 ... Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 24.02.2022.

(Sanjay Kumar, CJ)

Final arguments were advanced by Mr. Om. Prakash Mehta,

learned counsel, assisted by Mr. Falgun Buch and Mr. Prateek Attani, learned

counsel; Mr. N. Kumarjit, learned Advocate General, Manipur, appearing for

the State authorities; and H.S. Paonam, learned senior counsel, appearing for

respondent No.3.

Judgment reserved

A copy of this order shall be supplied online or through

whatsapp to the learned counsel.

                                      JUDGE                               CHIEF JUSTICE
                 bidya
 

 
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