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K.C. Daisinlung vs Life Corporation Of India & Ors
2022 Latest Caselaw 64 Mani

Citation : 2022 Latest Caselaw 64 Mani
Judgement Date : 23 February, 2022

Manipur High Court
K.C. Daisinlung vs Life Corporation Of India & Ors on 23 February, 2022
SHOUGRA Digitally
         by
                  signed                                                                IN. 59
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH                         IN THE HIGH COURT OF MANIPUR
         Date: 2022.02.23
DA SINGH 14:16:07 +05'30'
                                                      AT IMPHAL
                                              (Video Conference)

                   WP(C) No. 27 of 2021
                   K.C. Daisinlung                          ... Petitioner
                         Vs.
                   Life Corporation of India & ors.         ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 23-02-2022 Heard Mr. D. Julius Riamei, learned counsel appearing for the petitioner and Mr. Ph. Sanajaoba, learned counsel appearing for the respondents.

Hearing concluded and judgment reserved.

JUDGE

Devananda

 
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