A. Solomon vs Cbi
2022 Latest Caselaw 555 Mani

                                                                                     Item Nos. 38 & 39
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
                                  IN THE HIGH COURT OF MANIPUR
       M INDRAJEET
INDRAJ SINGH                                AT IMPHAL
       Date:
EET    2022.12.15
SINGH 14:43:16
       +05'30'
                                       CRIL.PETN. No. 27 of 2020
                                                   With
                                       MC(Cril.Petn.) No. 12 of 2020

              A. Solomon
                                                                                        ....Petitioner
                                                     - Versus -

              CBI
                                                                                       ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 15.12.2022

Mr. W. Darakeshwar, learned Sr. PCCG, appears for the CBI.

Mr. Serto T. Kom, learned counsel, states that the judgment is

expected any day now.

Post on 21.12.2022.

Earlier interim order shall stand extended till then.

CHIEF JUSTICE

Indrajeet