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Khuraijam Surajkumar Singh vs Secretary
2022 Latest Caselaw 385 Mani

Citation : 2022 Latest Caselaw 385 Mani
Judgement Date : 23 August, 2022

Manipur High Court
Khuraijam Surajkumar Singh vs Secretary on 23 August, 2022
                                                                            Item Nos. 1 & 2
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET             IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH                             AT IMPHAL
       Date:
EET    2022.08.23
SINGH 16:17:29
       +05'30'                     CRIL. PETN. No. 15 of 2022
                                             With
                                   CRIL.PETN. No. 45 of 2021

            Khuraijam Surajkumar Singh
                                                                             ....Petitioner
                                                - Versus -

            Secretary, School Managing Committee, Loktak Christian
            Model High School
                                                                            ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 23.08.2022

Heard Mr. M. Ajitkevin, learned counsel for the petitioner; and

Ms. N. Elizabeth, learned counsel for the respondent.

Judgment reserved.

CHIEF JUSTICE

Indrajeet

 
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