Khuraijam Gmabhir Singh vs Smt. Moirangthem Ningol ...
2022 Latest Caselaw 167 Mani

                                                                                 Item No. 46
         Digitally
LAIREN signed by
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH
                              IN THE HIGH COURT OF MANIPUR
EET
       Date:
       2022.04.27                       AT IMPHAL
SINGH 16:49:13
       +05'30'


                              CRP(CRP.Art.227) No. 22 of 2017

         Khuraijam Gmabhir Singh
                                                                                ....Petitioner
                                               - Versus -

         Smt. Moirangthem Ningol Khundrakpam (O) Loidang
         Devi
                                                                              ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

27.04.2022

Heard Mr. Th. Henba, learned counsel for the petitioner, and Mr. S.

Sachindra, learned counsel for the respondent.

Judgment reserved.

Earlier interim order shall stand extended till the pronouncement of

the judgment.

CHIEF JUSTICE

Indrajeet