Angamba Gonmei vs State Of Manipur & 7 Ors
2022 Latest Caselaw 162 Mani

                                                                                Item No. 31
   LHAINEI byDigitally signed
   CHONG LHAINEICHONG
           HAOKIP
                                   IN THE HIGH COURT OF MANIPUR
   HAOKIP Date:    2022.04.25
           12:55:52 +05'30'                  AT IMPHAL

                                     MC(Review.Pet.) No. 6 of 2022
   Angamba Gonmei
                                                           .... Applicant/s
     - Versus -
   State of Manipur & 7 Ors.
                                                            .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 25.04.2022

The learned counsel appearing for the applicant is directed to take up

necessary process for listing this case before the appropriate bench as

provided under Rule 6 of the applications for review of judgment under

Chapter 9 of the High Court of Manipur Rules, 2019.

As prayed for, list this case again on 17.05.2022.

JUDGE

Lhaineichong