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Digitally Signed By vs State Of Manipur & 46 Ors
2022 Latest Caselaw 147 Mani

Citation : 2022 Latest Caselaw 147 Mani
Judgement Date : 12 April, 2022

Manipur High Court
Digitally Signed By vs State Of Manipur & 46 Ors on 12 April, 2022
JOHN
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

TELEN KOM                                  MC(WP(C)) No. 166 of 2021
                                           Ref:- WP(C) No. 464 of 2021
Digitally signed by
JOHN TELEN KOM            Elangbam Dayananda Singh & 3 Ors.
Date: 2022.04.13                                    .... Applicants/Petitioners
11:18:59 +05'30'                      -Versus-


                          State of Manipur & 46 Ors.

                                                 ... Respondents

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 12.04.2022

In view of the common judgment and order passed today in

WP(C) No. 279 of 2021, WP(C) No. 247 of 2021, WP(C) No. 280 of 2021

and WP(C) No. 464 of 2021, this Misc. case stands closed.

JUDGE

Sushil

 
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