Sougaijam Robindro Singh vs State Of Manipur Through
2022 Latest Caselaw 138 Mani

SHOUGRA Digitally signed                                                      IN. 34 & 35
         by
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH                        IN THE HIGH COURT OF MANIPUR
         Date: 2022.04.11
DA SINGH 10:25:34 +01'00'
                                                AT IMPHAL


                  MC(Cril. A.) No. 20 of 2021
                  Sougaijam Robindro Singh                   ... Applicant
                        Vs.
                  State of Manipur through
                  Officer-in-Charge, NAB Police Station      ... Respondent

With Cril. A. No. 2 of 2021

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 11-04-2022 Heard Mr. H. Kenajit, learned counsel appearing for the applicant/ appellant and Mr. Y. Ashang, learned P.P. appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda