Yumnam Swamy Singh vs State Of Manipur
2022 Latest Caselaw 127 Mani

                                                                                     Item No. 24

LAIREN Digitally signed
       by
MAYUM LAIRENMAYUM               IN THE HIGH COURT OF MANIPUR
       INDRAJEET
INDRAJ SINGH
       Date:
                                          AT IMPHAL
EET    2022.04.06
       16:52:23
SINGH +05'30'
                                       Crl.Rev.P. No. 9 of 2019

         Yumnam Swamy Singh
                                                                                   ....Petitioner
                                                  - Versus -

         State of Manipur
                                                                                  ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

06.04.2022

Mr. N. Surendrajit, learned counsel, appears for the petitioner.

Mr. R.K. Umakanta, learned PP, appears for the respondent.

Arguments heard.

Judgment reserved.

CHIEF JUSTICE

Indrajeet