Smt. Mayanglambam Mangijaobi ... vs Jawaharlal Nehru Institute Of ...
2022 Latest Caselaw 125 Mani

                                                            Item No.4-7

              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL

MC(WP(C)) No. 5 of 2022 with MC(WP(C)) No. 135 of 2018 with
   MC(WP(C)) No. 218 of 2021 with WP(C) No. 35 of 2017


Smt. Mayanglambam Mangijaobi Devi         ....Applicant
        -Versus-

Jawaharlal Nehru Institute of Medical Sciences Society, Manipur & 61
Ors
                                      ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

05.04.2022

Heard Mr. Kh. Tarunkumar, learned counsel for the petitioner. Also heard Mr. H. Lenin, learned Addl. AG, Manipur appearing for the respondent Nos. 1, 2, 61 & 62, Mr. H. S Paonam, learned senior counsel for the respondent Nos. 12, 13, 17, 18, 20, 21, 22, 24, 29, 31, 34, 36, 37, 39 & 40, Mr. Y. Nirmolchand, learned senior counsel for the respondent Nos. 3, 8, 9, 52, 53, 56, 59 & 60 and Mr. M. Hemchandra, learned senior counsel for the respondent Nos. 6 & 10.

Hearing concluded. Judgment reserved.

JUDGE

kim Digitally signed by RAJKUMAR RAJKUMAR PRIYOJIT SINGH PRIYOJIT SINGH Date: 2022.04.06 10:32:19 +05'30'