Akoijam Sanatomba Singh vs State Of Manipur
2021 Latest Caselaw 217 Mani

Citation : 2021 Latest Caselaw 217 Mani
Judgement Date : 28 September, 2021

Manipur High Court

Akoijam Sanatomba Singh vs State Of Manipur on 28 September, 2021

                                                                         IN. 2


                             IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
                                   (Video Conference)

M.C.(W.P.(C)) No. 160 of 2019
Akoijam Sanatomba Singh                            ...Applicant
      Vs.
State of Manipur                                   ...Respondents

                              B E F O R E
                    HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                     O R D E R

28-09-2021 In view of the judgment and order passed by this court in W.P. (C) No. 250 of 2019, the misc. cases stand disposed of.

JUDGE

Devananda

SHOUGR Digitally by signed

AKPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH DA SINGH Date: 2021.09.28 12:04:28 +01'00'

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