Md. Ayajuddin & 44 Ors vs State Of Manipur & 2 Ors
2021 Latest Caselaw 177 Mani

                                                                         Item No. 32-34
                                                                      (Through video conferencing)


                                             IN THE HIGH COURT OF MANIPUR
 LHAINEI   Digitally signed
           by                                          AT IMPHAL
 CHONG     LHAINEICHONG
           HAOKIP

 HAOKIP
           Date: 2021.09.02
           15:30:50 +05'30'



                                               WP(C) No. 265 of 2021 With
                                              MC(WP(C)) No. 126 of 2021 With
                                                MC(WP(C)) No. 92 of 2021
Md. Ayajuddin & 44 Ors.
                                                                              .... Petitioner/s
                                                        - Versus -

State of Manipur & 2 Ors.
                                                                           .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.09.2021

Heard Mr. N. Jotendro, learned Senior counsel appearing for the

petitioner, Mr. RK. Umakanta, learned GA appearing for the respondents and

Mr. M. Devananda, learned counsel appearing for the applicants in the

connected misc. case.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong