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Laipubam Ushakiran Devi vs State Of Manipur & Anr
2021 Latest Caselaw 309 Mani

Citation : 2021 Latest Caselaw 309 Mani
Judgement Date : 29 November, 2021

Manipur High Court
Laipubam Ushakiran Devi vs State Of Manipur & Anr on 29 November, 2021
                                                           Item No. 56

                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL
                      MC(WP(C) No. 272 of 2021

Laipubam Ushakiran Devi                            ....Applicant

           -Versus-

State of Manipur & Anr.                            ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

29.11.2021

Heard Mr. A. Romenkumar, learned counsel for the applicant. Also heard Mr. Bheigya Meitei, learned counsel junior to Mr. Lenin Hijam, learned Addl. A.G. for the respondents.

This Court by common Judgment and Order dated 22.11.2021 disposed of WP(C) No. 73 of 2019 and WP(C) No. 26 of 2018.

As regards WP(C) No. 26 of 2018, the name appearing in the Judgment and Order dated 22.11.2021 is recorded as Laipubam Ushakira Devi. By this application, the applicant is before this Court praying for correction of the typographical error that has occurred while recording her name in WP(C) No. 26 of 2018.

On consideration of the main writ petition being WP(C) No. 26 of 2018, this Court is of the considered opinion that a typographical error has crept into the cause title inasmuch as the same should read as Laipubam Ushakiran Devi and not as Laipubam Ushakira Devi.

Accordingly, the cause title of WP(C) No. 26 of 2018 appearing in the Judgement and Order dated 22.11.2021 is corrected as under:

"Laipubam Ushakiran Devi , B.Sc. aged about 57 years D/o of late L. Brajamani Sharma of Chingamathak Yumnam Leikai, Science Graduate Teacher of Sorbung Junior High School, P.O. & P.S. Imphal, District Imphal West, Pin - 795001."

Misc. Case is accordingly disposed of.

Furnish a copy of this Order to the learned counsel for all the parties through their respective e-mails/whatsapp.

JUDGE

joshua

Digitally signed by KH. JOSHUA MARING DN: c=IN, o=High court of manipur,

KH. JOSHUA ou=HIGH COURT OF MANIPUR, pseudonym=4e2c90344bd11ece4ab2a0c 7dc464fe9694055b2f95cf2e8dca9823e093

MARING 12576, postalCode=795002, st=MANIPUR, serialNumber=be5700ff2b6e38b07308034 ede9d0a422dae1450d336a90e35f9f221c7 ceece8, cn=KH. JOSHUA MARING Date: 2021.11.30 11:16:49 +05'30'

 
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