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Kharibam Hitler Singh vs State Of Manipur & 17 Ors
2021 Latest Caselaw 290 Mani

Citation : 2021 Latest Caselaw 290 Mani
Judgement Date : 18 November, 2021

Manipur High Court
Kharibam Hitler Singh vs State Of Manipur & 17 Ors on 18 November, 2021
LAISHRAM Digitally
          LAISHRAM
                   signed by

DHAKESHOR DHAKESHORI DEVI
          Date: 2021.11.18
I DEVI    15:06:03 +05'30'
                                                                                                     Item No. 30

                                                  IN THE HIGH COURT OF MANIPUR
                                                            AT IMPHAL

                                                   MC(Review.Pet.) No. 8 of 2021
                                                  ( Ref.: Review Pet. No.4 of 2021)
                                     Kharibam Hitler Singh.                        ...Applicant
                                                                - Versus -
                                     State of Manipur & 17 Ors.                        ...Respondents

(VIDEO CONFERENCE)

B EF O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH

18-11-2021

[1] This Court, vide its common judgment and order dated 19-02-2021

disposed of as many as 4(four) writ petitions being WP(C) No. 606 of

2020; WP(C) No. 607 of 2020; WP(C) No. 630 of 2020; WP(C) No. 685 of

2020 and WP(C) No. 31 of 2021.

[2] Being aggrieved by the said common judgment and order, the

applicants in MC(Review Pet.) No.8 of 2021 filed a common review petition

being Review Pet. No.4 of 2021 against it pertaining to the portion of the

judgment of WP(C) No. 685 of 2020 and WP(C) No.31 of 2021. In fact, it

was a mistake on the part of the High Court which ought to have informed

the counsel for the review petitioner to file two separate review petitions.

[3] At the time of consideration of the said review petition, this Court

permitted the review petitioner to file a fresh cause title confining to the

said two writ petitions and accordingly, MC(Review Pet.) No.6 of 2021 was

filed wherein the respondents in respect of the said two writ petitions were

merged for the reason that the system in the High Court did not permit to

register two numbers of the common review petition.

                               MC(Review Pet.)No. 8 of 2021                                             Page 1
 [4]        While disposing of the review petitions vide judgment and order

dated 06-09-2021, this Court had shown the cause title as mentioned in

the said two writ petitions separately. Accordingly, this application being

MC(Review Pet.) No.8 of 2021 has been filed praying for rectification of the

error that has craved in the cause title mentioned in the judgment and

order dated 06-09-2021.Normally, if the review petitions are filed in respect

of a common judgment and order arising out of the two or more writ

petitions, two numbers of the review petitions ought to have been given

with court fee being paid for them but since the system does not permit

registration of two numbers of the common review petition, the said error

has craved in the judgment and order dated 06-09-2021.

[5] This application being MC(Review Pet.) No.8 of 2021 has been filed

praying for rectification of the said error to which learned counsels

appearing for the respondents have no objection to the said application

being allowed and accordingly, the application stands allowed with the

direction that the cause title of the review petition as given below shall be

incorporated in the judgment and order dated 06-09-2021 in place of the

cause title as shown therein :-

1. Shri Laishram Biramangol Singh, aged about 54 years, S/o L. Chaoba Singh, a resident of Laitonjam Makha Leikai, P.O. Nambol, Manipur. Pin - 795134.

2. Shri Kharibam Hitler Singh, aged about 55 years, S/o Kh. Ibotombi Singh, a resident of Lamshang Makha Leikai, SDC Lamshang Bazar, Imphal, Manipur, 795147.

...Petitioners

-versus-

1. The State of Manipur represented by the Additional Chief Secretary, Forest & Environment, Secretariat

MC(Review Pet.)No. 8 of 2021 Page 2 Southern Block, Government of Manipur, Imphal. Pin - 795001.

2. The Principal Chief Conservator of Forest & HOFF, Forest & Department, Sanjenthong Forest Head Quarter, Government of Manipur, Imphal, Pin - 795001.

3. The Under Secretary (Forest and Environment), Government of Manipur, Secretariat Northern Block, Government of Manipur, Imphal. Pin -795001.

4. The Principal Secretary/Commissioner, Department of Personnel, Government of Manipur, Manipur Secretariat, Imphal, Manipur, Pin - 795001.

5. The Manipur Public Service Commission represented by the Secretary, North AOC, P.O. & P.S. - Imphal, District

- Imphal West, Manipur - 795001.

...Official Respondents

6. Dr. Rebika Soibam Chanu, aged about 38 years, D/O S.

Shyamkishor Singh of Khurai Chingangban Leikai, P.O. & P.S. Lamlong and Porompat, Imphal East District, Manipur.

7. Mahamuda Begum, aged about 34 years, D/O Abdul Karim of K.R. Lane Hatta Golapati, P.O. & P.S. Porompat, Imphal East District, Manipur.

8. Khoisnam Kuber Singh, aged about 59 years, S/o (L) Khoisnam Tomal Singh, a resident of Langol Ningthou Leikai, P.O. & P.S. Lamphelpat, Imphal West District, Manipur - 795004.

9. Naushram Sarat Singh, aged about 56 years, S/o (L) Naushram Tompok Singh, a resident of Khurai Chaithabi Leikai, P.O. - Lamlong, P.S. - Porompat, District - Imphal East, Manipur - 795010.

10. Pritam Kshetri, aged about 56 years, S/o Ksh. Ibotombi Singh, a resident of Leirak Macha, Elangbam Leikai, Keishamthong, P.O. & P.S. - Imphal, District - Imphal West, Manipur - 795001.

... Respondents

11. Y. Gojendro Singh, aged about 65 years, S/o Late Y. Gouramani Singh, a resident of Khurai Ahongei, Ayangpalli Road, P.O. - Lamlong, P.S. Porompat, Imphal East District, Manipur - 795010.

MC(Review Pet.)No. 8 of 2021 Page 3

12. K. Shital Meitei, aged about 61 years, S/o Late K. Mani Singh, a resident of Soibam Leikai Khanglabung Leirak, P.O. - Imphal, P.S. - Porompat, Imphal East District, Manipur - 795001.

13. L. Manglem Singh, aged about 61 years, S/o Late L. Ganga Singh, a resident of Sawombung Mamang Leikai, P.O. Lamlong, P.S. Lamlai, Imphal East District, Manipur, 795010.

14. Ch. Brajamani Singh, aged about 61 years, S/o Late Ch. Chaoba Singh, a resident of Soibam Leikai Khanglabung Leirak, P.O. Imphal, P.S. Porompat, Imphal East District, Manipur- 795001.

15. Ch. Ibomcha Singh, aged about 60 years, S/o Late Ch. Parijat Singh, a resident of Moirangkampu Khewa Bazar, P.O. & P.S. Porompat, Imphal East District, Manipur- 795005.

16. L. Ranjit Singh, aged about 63 years, S/o Late L. Birahari Singh, a resident of Wangkhei Ningthem Pukhri Mapal, P.O. & P.S. Porompat, Imphal East District, Manipur- 795005.

17. T. Thangchinlian, aged about 60 years, S/o T. Ginzathang, a resident of Nehrumarg Churachandpur, P.O. & P.S. Churachandpur, Churachandpur District, Manipur, 795128.

18. T. Sheilam Haokip, aged about 59 years, Divisional Forest Officer (DFO), Soil & Water Conservation, Division-II, Forest Officer Complex, Mantripukhri, P.O- Mantripukhri, P.S. Heingang, Manipur - 795002.

... Proforma Respondents

This order shall form part of the judgment and order dated 06-09-

2021 so as to avoid further legal complicacy in the matter.




                                                     JUDGE




Dhakeshori


MC(Review Pet.)No. 8 of 2021                                         Page 4
 

 
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