Thangjam Subhachandra Singh vs Ajay Kumar Bhalla
2021 Latest Caselaw 283 Mani

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
KABORA   Digitally signed
         by
MBAM     KABORAMBAM
SAPANA   SAPANA CHANU           Cont. Cas (C) No. 23 of 2020
         Date: 2021.11.15
CHANU    12:42:42 +05'30'        [Ref:- WP(C) No. 707 of 2019]

Thangjam Subhachandra Singh, aged about 56 years, S/O (L) Th. Leiren
Singh, resident of Ukhongshang Mayai Leikai, B.P.O. Nongpok Sekmai, P.S.
Nokpok Sekmai, District Thoubal, Manipur at present posting at G.C. CRPF
Langjing, P.O. Langjing, P.S. Lamphel, Imphal West District, Manipur, PIN:
795113.
                                                            .... Petitioner/s
                                      - Versus -

Ajay Kumar Bhalla, IAS Home Secretary, Ministry of Home Affairs,
North Block, New Delhi, Government of India, PIN CODE: 110003 & 3
Ors.

                                                             .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 15.11.2021

In view of the judgment and order passed today in connected writ

petition, the present contempt case is hereby closed.

JUDGE

Lhaineichong

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