The Union Of India Represented By ... vs M/S Assam Supply Agency A ...
2021 Latest Caselaw 282 Mani

               IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
                               MC (WP(C)) No. 90 of 2021
                               [Ref: W.P. (C) No. 179 of 2021]
   1. The Union of India represented by the Secretary, Ministry of
      Home Affairs, Government of India, North Block, New Delhi-
      110001.
   2. The Director General of Assam Rifles, Shillong, Meghalaya
      State, Pin - 793010.
                                                                     ... Applicants.
                                           -Versus -

   1. M/S Assam Supply Agency a proprietary Firm registered under
      the Manipur Trade Articles (Licensing and Control) Order/1986
      being Licence No. 366/2001/TL represented by the Power of
      Attorney holder namely Mohd Bila Ali, aged about 39 years old,
      S/o Zafar Ali of BT Road, P.O. Imphal, P.S. City, Imphal West
      District, Manipur-795001.
   2. M/S Usha Singh Chouhan, a proprietary Firm registered under
      the Manipur Trade Articles (Licensing and Control) Order/1986
      being Licence No. 353/2k/TL represented by its Proprietor Usha
      Singh Chouhan, aged about 49 years old, D/o Girdhari Singh of
      Khwai Brahmapur Nagamapal, P.O. Imphal & P.S. Lamphel,
      Imphal West District, Manipur-795001.
   3. M/S Uday Kumar Sing, represented by its proprietor Uday Kumar
      Singh, aged about 45 years old, S/o Chandradip Singh, House
      No. 112, Upper Jail Road, Shillong Meghalaya State-793001.
                                                                 .......Respondents

15.11.2021

In view of the judgment and order passed in W.P. (C) No. 179

of 2021, the present application is hereby closed.

JUDGE

Sapana

KABORA Digitally signed MBAM byKABORAMBAM

SAPANA SAPANA CHANU Date: 2021.11.15

CHANU 10:53:49 +05'30'