Thangjam Subhachandra Singh vs The Union Of India Represented By ...
2021 Latest Caselaw 279 Mani

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
 KABORAMB Digitally signed
          by
 AM       KABORAMBAM
 SAPANA   SAPANA CHANU
                                 MC(WP(C)) No. 90 of 2020
          Date: 2021.11.15       [Ref:- WP(C) No. 707 of 2019]
 CHANU    12:44:17 +05'30'


Thangjam Subhachandra Singh, aged about 57 years, S/O (L) Th. Leiren
Singh, resident of Ukhongshang Mayai Leikai, B.P.O. Nongpok Sekmai,
P.S. Nokpok Sekmai, District Thoubal, Manipur at present posting at G.C.
CRPF Langjing, P.O. Langjing, P.S. Lamphel, Imphal West District,
Manipur, PIN: 795113.
                                                         .... Applicant/s
                                      - Versus -

The Union of India represented by the Home Secretary (Ministry of Home
Affairs) North Block, New Delhi, Government of India-Pin-110003 & 4 Ors.

                                                     .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 15.11.2021

In view of the judgment and order passed today in connected writ

petition, the present application is hereby closed.

JUDGE

Lhaineichong

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