Md. Sikandar Ali vs Md. Ayazudding
2021 Latest Caselaw 278 Mani

                              IN THE HIGH COURT OF MANIPUR
   KABORAM Digitally signed             AT IMPHAL
           by
   BAM     KABORAMBAM
   SAPANA SAPANA     CHANU
           Date: 2021.11.15      MC(WP(C)) No. 92 of 2021
   CHANU 12:38:14 +05'30'
                                  [Ref:- WP(C) No. 265 of 2021]

Md. Sikandar Ali, aged about 40 years, S/o (Late) Md. Ashraf Ali of Lilong
Awang Leikai near Tera Makhong L.P. Schools, P.O. & P.S. Lilong, Thoubal
District, Manipur-795130 & 44 Ors.
                                                         .... Applicant/s
                                      - Versus -

Md. Ayazudding, aged about 53 years old, S/o. Zabbar Ali of Lilong
Leihaokhong, P.O. & P.S. Lilong, Thoubal District, Manipur-795130 & 47
Ors.

                                                                  .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 15.11.2021

In view of the judgment and order passed today in WP(C) No. 265 of

2021, the present application stands closed.

JUDGE

Lhaineichong