Md. Aslam Khan vs State Of Manipur & 2 Ors
2021 Latest Caselaw 271 Mani

LAISHRAM Digitally
           LAISHRAM
                    signed by

DHAKESHORI DHAKESHORI DEVI
           Date: 2021.11.12
DEVI       13:32:12 +05'30'




                                                                                                   Item No. 1

                                                    IN THE HIGH COURT OF MANIPUR
                                                              AT IMPHAL

                                                             WP(C) No. 674 of 2021

                                        Md. Aslam Khan
                                                                                         ...Petitioner
                                                                     - Versus -
                                        State of Manipur & 2 Ors.
                                                                                     ...Respondents

(VIDEO CONFERENCE)

B EF O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH

12-11-2021

List the matter on 25.11.2021 as prayed for by the learned counsels appearing for the parties.

In the meantime, Mr. Niranjan Sanasam, learned GA is directed to furnish a copy of the judgment relied upon by him.

JUDGE

Dhakeshori