Pheiroijam Heramani Singh vs State Of Manipur
2021 Latest Caselaw 270 Mani

SHOUGRA Digitally signed                                                        IN. 70
         by
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH                           IN THE HIGH COURT OF MANIPUR
DA SINGH Date: 2021.11.11
         09:45:47 Z
                                                   AT IMPHAL
                                               (Video Conference)

                   W.P. (C) No. 795 of 2017
                   Pheiroijam Heramani Singh                   ...Petitioner
                            Vs.
                   State of Manipur                            ...Respondents
                                              B E F O R E
                                    HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                  O R D E R

11-11-2021 Heard Shri M. Hemchandra, learned Senior Advocate assisted by Shri Th. Rohitkumar, learned counsel appearing for the petitioner; Shri H. Debendra, learned Government Advocate appearing for the State respondents and Shri Th. Khagemba, learned Advocate appearing for the private respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda