Y. Thaiba vs State Of Manipur & 3 Ors
2021 Latest Caselaw 261 Mani

                                                                    Item No. 15

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                             WP(C) No. 418 of 2019

           Y. Thaiba.
                                                           ...Petitioner
                                        - Versus -
           State of Manipur & 3 Ors.
                                                       ...Respondents
                              (VIDEO CONFERENCE)

                               B E F OR E
                   HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                       ORDER

08-11-2021

Heard Shri S. Thoi Thoi Meitei, learned counsel appearing for the

petitioner and Shri Th. Vashum, learned GA appearing for the

respondents.

Hearing concluded. Judgment reserved.

Shri Moses Pao, learned counsel appears for the Accountant

General, Manipur.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2021.11.09 VICTORIA 10:23:57 +05'30'