Citation : 2021 Latest Caselaw 124 Mani
Judgement Date : 9 June, 2021
Item No.1
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 422 of 2021
Golmei Lanthalung & 27 Ors.
....Petitioners
-Versus-
State of Manipur & 35 Ors.
....Respondents
BEFORE
HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)
Order
09.06.2021
On request made by the parties, list the matter on 11.06.2021 along with the Judgment and Order dated 13.05.2020 passed in PIL No. 11 of 2020.
JUDGE
joshua
RAJKUMAR PRIYOJIT SINGH Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3 dbd3892667382727c0bc7feaada, postalCode=795002, st=MANIPUR, serialNumber=4b3fb011d5ab7a48771e2ed5a0b5b95e75c e0a58008f265840361e8df078740f, cn=RAJKUMAR PRIYOJIT SINGH Date: 2021.06.11 10:39:45 +05'30'
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