Leishangthem Jeeceelee vs Rebika Soibam Chanu
2021 Latest Caselaw 29 Mani

Citation : 2021 Latest Caselaw 29 Mani
Judgement Date : 19 February, 2021

Manipur High Court

Leishangthem Jeeceelee vs Rebika Soibam Chanu on 19 February, 2021

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL
                            (Video Conference)

M.C.(W.P.(C )) No. 22 of 2021
Leishangthem Jeeceelee                         ...Applicant(s)

        Vs.
Rebika Soibam Chanu                            ...Respondent(s)


                          B E F O R E
                HON'BLE MR. JUSTICE KH. NOBIN SINGH
                               O R D E R

19-02-2021 In view of the common judgment and order passed by this court in W.P. (C) No. 606 of 2020 and ors., the misc. case stands disposed of.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

MAYANG Digitally by signed

LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2021.02.19 NANDINI 14:42:51 +05'30'

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