Km Punata Hanglem vs The National Institute Of ...
2021 Latest Caselaw 17 Mani

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                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
                                 (Video Conference)

W.P. (C) No. 85 of 2021
Km Punata Hanglem                                      ...Petitioner(s)

        Vs.
The National Institute of Technology, Manipur          ...Respondent(s)

                               B E F O R E
                     HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                   O R D E R

10-02-2021

Heard Shri Ch. Robinchandra, learned counsel appearing for the petitioner and Shri B.P. Sahu, learned counsel appearing for the NIT.

Hearing concluded.

Judgment reserved.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

Yumkh Digitally signed by Yumkham am Rother Date: 2021.02.10

Rother 17:19:21 +05'30'