The State Of Manipur; & Ors vs P. Shyamsunder Singh & Anr
2021 Latest Caselaw 102 Mani

MAYAN Digitally
        by
                 signed
                                                                                    Item No. 13
GLAMBA MAYANGLAMB
        AM CHANU                   IN THE HIGH COURT OF MANIPUR
M       NANDINI                              AT IMPHAL
        Date:
CHANU 2021.04.15
        15:00:35                        MC (W.A) No. 35 of 2021
NANDINI +05'30'
                                        Ref: - W.A. No. 25 of 2021

                          The State of Manipur; & Ors.
                                                                              Applicants......
                                                 Vs.

                          P. Shyamsunder Singh & Anr.
                                                                            Respondents.....

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE KH NOBIN SINGH

09.04.2021 Sanjay Kumar (C.J.)

Mr. Lenin Hijam, learned Additional Advocate General, Manipur,

appears for the applicants. Mr. HS Paonam, learned senior counsel, appears

for respondent No. 1.

By way of this application, exemption is sought from filing a

certified copy of the final judgment and order dated 12.03.2021 passed in

Review Petition No. 3 of 2021.

Exemption is granted, as prayed for.

The miscellaneous application is ordered accordingly.

                                     JUDGE                    CHIEF JUSTICE
              Sandeep




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