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K.Sastikumaran vs The Commissioner
2026 Latest Caselaw 1456 Mad

Citation : 2026 Latest Caselaw 1456 Mad
Judgement Date : 18 March, 2026

[Cites 1, Cited by 0]

Madras High Court

K.Sastikumaran vs The Commissioner on 18 March, 2026

Author: N.Sathish Kumar
Bench: N.Sathish Kumar
                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 18.03.2026

                                                       CORAM:

                              THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
                                                           AND
                                  THE HONOURABLE MR.JUSTICE M.JOTHIRAMAN

                                           W.P.(MD)No.19860 of 2025

                     K.Sastikumaran                                                   ... Petitioner

                                                             Vs.

                     1.The Commissioner,
                       Hindu Religious and Charitable Endowment Department,
                       No. 119, Uthamar Gandhi Salai,
                       Chennai.

                     2.The Joint Commissioner,
                       Hindu Religious and Charitable Endowment Department,
                       Tirunelveli.

                     3.The Inspector,
                       Hindu Religious and Charitable Endowment Department,
                       Radhapuram,
                       Tirunelveli District.

                     4.The Director of School Education,
                       DPI Complex,
                       Collage Road,
                       Chennai.

                     5.The District Educational Officer,
                       Kokirakulam,
                       Tirunelveli.

                     1/4



https://www.mhc.tn.gov.in/judis             ( Uploaded on: 23/03/2026 11:24:28 am )
                     6.R.Jegathese                                        ...Respondents

                     PRAYER:- Writ Petition filed under Article 226 of the Constitution of
                     India, to issue a Writ of Certiorarifed Mandamus, to call for the records
                     on the file of the 2nd respondent in connection with the impugned
                     rejection order passed vide his proceedings No.RDOSKL/2982/2025-A4
                     dated 09.02.2026 and quash the same as illegal and arbitrary and
                     consequently direct the 1st respondent to consider the petitioner's appeal
                     dated 16.02.2026 and direct the respondents to consider her Hindu
                     Devendira Kula Velalar and issue the scheduled caste community
                     certificate based on Tamil Nadu Gazette notification No.8 dated
                     26.02.2025 and relevant documents within the time limit that may be
                     stipulated by this Court.


                                     For Petitioner        : Mr.G.Anto Prince
                                     For Respondents       : Mr.J.Ashok (R1 to R5)
                                                             Additional Government Pleader
                                                             Mr.R.I.Dhilipan Pandian (R6)

                                                              ORDER

(Order of the Court was made by N.SATHISH KUMAR, J.)

The learned counsel for the petitioner seeks permission of this

Court to withdraw this writ petition. He has also made an endorsement

to that effect in the Court record.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 11:24:28 am )

2.Recording the same, this writ petition is dismissed as

withdrawn. There shall be no order as to costs.

[N.S.K., J.] & [M.J.R., J.] 18.03.2026 Index :Yes/No Internet :Yes ta

To

1.The Commissioner, Hindu Religious and Charitable Endowment Department, No. 119, Uthamar Gandhi Salai, Chennai.

2.The Joint Commissioner, Hindu Religious and Charitable Endowment Department, Tirunelveli.

3.The Inspector, Hindu Religious and Charitable Endowment Department, Radhapuram, Tirunelveli District.

4.The Director of School Education, DPI Complex, Collage Road, Chennai.

5.The District Educational Officer, Kokirakulam, Tirunelveli.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 11:24:28 am ) N.SATHISH KUMAR, J.

AND M.JOTHIRAMAN, J.

ta

18.03.2026

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 11:24:28 am )

 
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