[Cites 0, Cited by 0]
Madras High Court
G. Sumathi vs The Commissioner on 12 March, 2026
WA No.695 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12.03.2026
CORAM
THE HON'BLE MR.SUSHRUT ARVIND DHARMADHIKARI,
CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE G. ARUL MURUGAN
WA No.695 of 2026
G. Sumathi
W/o. S.S.Govindaraj,
No.46, K.P.N.Colony, 1st Street, Tiruppur - 601,
Tiruppur District. : Appellant
Versus
1.The Commissioner
Coimbatore Municipal Corporation,
Coimbatore, Coimbatore District.
2.The Tahsildar
Madukkarai Taluk,
Madukkarai, Coimbatore District.
3.The Assistant Commissioner
(South Zone), Coimbatore Municipal Corporation,
Palakkad Main Road, Kuniyamuthur Post,
Coimbatore District.
4.Kasturi
Silvar Jubilee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
Page 1 of 6
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
WA No.695 of 2026
5. Muthuswamy
Silvar Jubilee Street, Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
6. G. Marathal
Silvar Jubliee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
7. Leela Guruswamy
Silvar Jubilee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
8. Thulasi
Silvar Jubliee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
9. R. Bhanumathi
Silvar Jubilee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
10. Kaliappan
Silvar Jubilee Street,
Venkatachalapthi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
11. G. Francis
No.3/59, Silvar Jubilee Street,
Venkatachalapthi Nagar,
Page 2 of 6
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
WA No.695 of 2026
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
12. P. Ramaswamy
Silvar Jubilee Street,
Venkatachalpathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
13. Pappai
Silvar Jubilee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
14. Nagamani Perumal
Silvar Jubilee Street,
Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
15. Kaliammal
Silvar Jubilee Street, Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore - 024.
16. Nagaraj Suppan
Silvar Jubilee Street, Venkatachalapathi Nagar,
Kurichi, Sundarapuram,
Coimbatore South, Coimbatore -024. : Respondents
Prayer: Appeal filed to set aside the order dated 30.06.2025 in W.P.No.8465
of 2025.
For Appellant : Mr.C.Prakasam
For Respondents : Mr.N.Umapathi
Standing Counsel,
for respondents 1 and 3
Page 3 of 6
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
WA No.695 of 2026
Mr.E.Vijay Anand,
Additional Government Pleader,
for the second respondent
JUDGMENT
(Judgment of the Court was
delivered by the Hon'ble Chief Justice)
After arguing for some time, learned counsel for the appellant
sought permission to withdraw the appeal.
2. In view of the same, the appeal stands dismissed as
withdrawn. There will be no order as to costs.
(SUSHRUT ARVIND DHARMADHIKARI, CJ.) (G. ARUL MURUGAN, J.)
12.03.2026
Index : Yes/No
Neutral Citation : Yes/No
tar
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
To
1.The Commissioner
Coimbatore Municipal Corporation,
Coimbatore, Coimbatore District.
2.The Tahsildar
Madukkarai Taluk,
Madukkarai, Coimbatore District.
3.The Assistant Commissioner
(South Zone), Coimbatore Municipal Corporation,
Palakkad Main Road, Kuniyamuthur Post,
Coimbatore District.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
THE HON'BLE CHIEF JUSTICE
AND
G. ARUL MURUGAN, J.
(tar)
12.03.2026
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 12:45:29 pm )
