M.Vanasatchi vs Gratha
2026 Latest Caselaw 84 Mad

Madras High Court

M.Vanasatchi vs Gratha on 7 January, 2026

                                                                                             W.A.No.3751 of 2025

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED:          07.01.2026

                                                            CORAM :

                                  THE HONOURABLE MR. MANINDRA MOHAN SHRIVASTAVA,
                                                   CHIEF JUSTICE
                                                       AND
                                     THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN

                                                 W.A.No.3751 of 2025
                                              and C.M.P.No.31022 of 2025

                     M.Vanasatchi
                     W/o.Late Murugan,
                     Mariyamman Kovil Street,
                     Veerasingankuppam Colony,
                     Perperiyankuppam Post,
                     Panruti Taluk, Cuddalore District.

                                                                                        Appellant

                                                                 Vs

                     1.Gratha
                       W/o.Saravanan,
                       Mariyamman Kovil Street,
                       Veerasingankuppam Colony,
                       Perperiyankuppam Post,
                       Panruti Taluk, Cuddalore District.

                     2.The District Collector
                       Cuddalore District.

                     3.The Tahsildar
                       Panruti Taluk Office
                       Cuddalore District.


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                                                                                                W.A.No.3751 of 2025

                     4.The Block Development Officer
                       (Village Panchayat )
                       Panruti Block Development Office
                       Cuddalore District.

                     5.The Village Administrative Officer
                       Veerasingankuppam Village,
                       Perperiyankuppam Post,
                       Panruti Taluk, Cuddalore District.

                     6.The Panchayat Secretary
                       Veerasingankuppam Village
                          Panchayat,
                       Panruti Taluk, Cuddalore District.

                     7.The Inspector of Police
                       Muthandikuppam Police Station,
                       Panruti Taluk, Cuddalore District.

                                                                                           Respondent(s)

                     PRAYER: Appeal filed under Clause 15 of the Letters Patent to set aside
                     the order passed by the learned Single Judge in W.P.No.37858 of 2025,
                     dated 14.11.2025.

                                      For Appellant:          Mr.D.Nandhagopal
                                                              for Mr.R.Rajarajan

                                      For Respondents: Mr.M.Habeeb Rahman
                                                       Government Advocate
                                                       for respondent Nos.2 to 5

                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant submits that the appeal may

be disposed of as having rendered infructuous.

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2. Prayer not opposed.

3. Writ Appeal is disposed of as infructuous. There shall be

no order as to costs. Consequently, interim application stands

closed.

                        (MANINDRA MOHAN SHRIVASTAVA, CJ)     (G.ARUL MURUGAN,J)
                                                     07.01.2026
                     Index            : Yes/No

Neutral Citation : Yes/No sasi

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To:

1.The District Collector Cuddalore District

2.The Tahsildar Panruti Taluk Office Cuddalore District

3.The Block Development Officer (Village Panchayat ) Panruti Block Development Office Cuddalore District

4.The Village Administrative Officer Veerasingankuppam Village, Perperiyankuppam Post, Panruti Taluk, Cuddalore District

5.The Panchayat Secretary Veerasingankuppam Village Panchayat, Panruti Taluk, Cuddalore District

6.The Inspector of Police Muthandikuppam Police Station, Panruti Taluk, Cuddalore District

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THE HON'BLE CHIEF JUSTICE AND G.ARUL MURUGAN,J.

(sasi)

07.01.2026

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